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[Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(7)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)Every nomination made (including every notice of cancellation, if any, given by) an employee, under this regulation, shall be sent to the Head of Office.