Delhi High Court - Orders
Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 4 April, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9851/2023
SMT MEWA DEVI ..... Petitioner
Through:
versus
COMMITTEE GOLDEN FOREST INDIA LTD AND ORS
..... Respondents
Through: Mr. Brajesh Kumar, Standing
Counsel for State of Haryana
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 04.04.2024 (The proceeding has been conducted through Hybrid Mode)
1. No time left.
2. List on 01.08.2024.
TUSHAR RAO GEDELA, J APRIL 4, 2024/ms This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 21:05:20