Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 42 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988 42. Form of annual statement of accounts of the Board. - The annual statement of accounts of the Board shall be in Forms X, XI, XII, XIII and XIV.
