107. Exemption of Fire Bridges, Ambulances and other Special Classes of Vehicles.
- In order to prevent danger to the public and to facilitate free passage of Fire Bridges, Ambulances and Police Patrol Van, all motor vehicles being driven or used at the time of the passage of a Fire Bridges, Ambulance or a Police patrol Van, as the case may be, proceeding to the scene of a fire or other incident, which shall be indicated by continuous sounding of an electric or manipulated bell, shall draw to the extreme left to the road and there remain stationary until the Fire brigades, Ambulance or the Police Patrol Van, as the case may be, has passed.
