Himachal Pradesh High Court
Shashi Bhushan Nagpal vs . State Of H.P. & Others. on 17 June, 2022
Bench: Sabina, Satyen Vaidya
Shashi Bhushan Nagpal vs. State of H.P. & others.
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CWP No. 5774 of 2021 17.06.2022 Present: Mr. G.R. Palsra, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent No. 1.
At the request of learned Counsel for the parties, list again on 20.10.2022.
( Sabina )
Acting Chief Justice
June 17, 2022 ( Satyen Vaidya )
(hemlata) Judge
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