Patna High Court - Orders
Binod Kumar Sharma vs The Union Of India & Ors on 25 April, 2014
Author: Sharan Singh
Bench: Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.826 of 2014
======================================================
Sanjeet Kumar Ojha & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3406 of 2013
======================================================
Rahul Kumar
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.1199 of 2014
======================================================
Dashrath Yadav & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.1033 of 2013
======================================================
Umashankar Prasad
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3208 of 2013
======================================================
Ramesh Ray & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.11443 of 2013
======================================================
Rakesh Kumar & Anr
.... .... Petitioner/s
Versus
The Union of India & Ors
Patna High Court CWJC No.826 of 2014 (6) dt.25-04-2014
P2/7
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.22363 of 2012
======================================================
Shamsuddin Ansari & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.82 of 2013
======================================================
Mohit Kumar & Ors.
.... .... Petitioner/s
Versus
Union of India & Anr
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.22204 of 2012
======================================================
Mohan Kumar Baitha
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.23447 of 2012
======================================================
Naveen Kumar
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.305 of 2013
======================================================
Shashi Kant & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.23067 of 2012
======================================================
Ranjan Kumar
.... .... Petitioner/s
Patna High Court CWJC No.826 of 2014 (6) dt.25-04-2014
P3/7
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.197 of 2013
======================================================
Dhananjay Kumar
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.757 of 2013
======================================================
Ranjan Kumar & Anr
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.11172 of 2011
======================================================
Ranjeet Kumar
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.14985 of 2013
======================================================
Deepak Kumar Ojha & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.18069 of 2013
======================================================
Dilip Kumar
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19039 of 2013
======================================================
Patna High Court CWJC No.826 of 2014 (6) dt.25-04-2014
P4/7
Pankaj Choudhari
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.18878 of 2013
======================================================
Ram Pravin Ojha
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.17528 of 2013
======================================================
Anish Kumar
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.22888 of 2012
======================================================
Binod Kumar Sharma
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.19092 of 2012
======================================================
Shrikant Kumar & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.20490 of 2012
======================================================
Sandeep Kumar Pandey & Ors
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
Appearance :
Patna High Court CWJC No.826 of 2014 (6) dt.25-04-2014
P5/7
(In CWJC No.826 of 2014)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.3406 of 2013)
For the Petitioner/s : Mr. Alok Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.1199 of 2014)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.1033 of 2013)
For the Petitioner/s : Mr. Arun Kumar Pandey
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.3208 of 2013)
For the Petitioner/s : Mr. Ashok Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.11443 of 2013)
For the Petitioner/s : Mr.
For the Respondent/s : Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.22363 of 2012)
For the Petitioner/s : Mr.
For the Respondent/s : Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.82 of 2013)
For the Petitioner/s : Mr. Anirban Kundu
For the Respondent/s : Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.22204 of 2012)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. N. A. Shamsi
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.23447 of 2012)
For the Petitioner/s : Mr.
For the Respondent/s : Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.305 of 2013)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Patna High Court CWJC No.826 of 2014 (6) dt.25-04-2014
P6/7
Mr. S.N. Pathak
(In CWJC No.23067 of 2012)
For the Petitioner/s : Mr.
For the Respondent/s : Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.197 of 2013)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.757 of 2013)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.11172 of 2011)
For the Petitioner/s : Mr. Binod Kumar Sinha
For the Respondent/s : Mr. Raghib Ahsan(Asst.Sg)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.14985 of 2013)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.18069 of 2013)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.19039 of 2013)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
(In CWJC No.18878 of 2013)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.17528 of 2013)
For the Petitioner/s : Mr.
For the Respondent/s : Mr. Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.22888 of 2012)
For the Petitioner/s : Mr.
For the Respondent/s : Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.19092 of 2012)
For the Petitioner/s : Mr. Rajeev Kumar Singh
Patna High Court CWJC No.826 of 2014 (6) dt.25-04-2014
P7/7
For the Respondent/s :
Mr. N. A. Shamsi
Mr. Dwivedy Surendra
Mr. S.N. Pathak
(In CWJC No.20490 of 2012)
For the Petitioner/s : Mr. Arun Kumar Pandey
For the Respondent/s : Mr. N. A. Shamsi
Mr. Dwivedy Surendra
Mr. S.N. Pathak
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
6 25-04-2014Let the Respondent-Staff Selection Commission file their exhaustive counter affidavit dealing with the assertions made in the writ application within four weeks from today.
Put up this matter on 4th July, 2014.
(Chakradhari Sharan Singh, J.) Saif/-