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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(4)(d) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(d)any other establishment which the Government may notify to be a commercial establishment, but does not include a factory, shop, residential hotel, restaurant, eating house, theatre or other place of public amusement or entertainment.