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[Cites 0, Cited by 12] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Insurance Act, 1938

(2)The provisions of sub-section (1) regarding the making of an abstract shall apply whenever at any other time an investigation into the financial condition of the insurer is made with a view to the distribution of profits or an investigation is made of which the results are made public.