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State of Tamilnadu - Section
Section 2 in The Madurai City Municipal Corporation Service Rules, 1981
2. Constitution.
- The service shall consist of the following categories of officers, namely:-| Category 1 | Assistant Health Officer |
| Category 2(a) | Assistant Executive Engineer (W.S. & D) |
| Category 2(b) | Assistant Executive Engineer (General Purpose) |
| Category 2(c) | Assistant Executive Engineer (Automobile) |
| Category 2(d) | Assistant Executive Engineer (Electrical) |
| Category 3(a) | Manager |
| Category 3(b) | Assistant Accounts Officer |
| Category 3(c) | Assistant Revenue Officer |
| Category 3(d) | Chief Accountant (General Service) |
| Category 4 | Assistant Educational Officer |
| Category 5 | Assistant Town Planning Officer |
| Category 6 | Chief Accountant including Additional Chief Accountant ofElectricity |