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State of Tamilnadu - Section

Section 2 in The Madurai City Municipal Corporation Service Rules, 1981

2. Constitution.

- The service shall consist of the following categories of officers, namely:-
Category 1 Assistant Health Officer
Category 2(a) Assistant Executive Engineer (W.S. & D)
Category 2(b) Assistant Executive Engineer (General Purpose)
Category 2(c) Assistant Executive Engineer (Automobile)
Category 2(d) Assistant Executive Engineer (Electrical)
Category 3(a) Manager
Category 3(b) Assistant Accounts Officer
Category 3(c) Assistant Revenue Officer
Category 3(d) Chief Accountant (General Service)
Category 4 Assistant Educational Officer
Category 5 Assistant Town Planning Officer
Category 6 Chief Accountant including Additional Chief Accountant ofElectricity