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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(4)(i) in Rajasthan Civil Services (Conduct) Rules, 1971

(i)[ Rs. 150/- in the case of a Government servant holding any State service post; [Substituted by Notification No. G.S.R. 55, dated 17.8.2001.]