Bombay High Court
Axis Bank Limited vs Citicorp Finance (India) Ltd And 2 Ors on 19 January, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-36
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 3944 OF 2023
In
EXECUTION APPLICATION 1089 OF 2017
Axis Bank Limited ....PETITIONER
V/S
Citicorp Finance (india) Ltd And 2 Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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