Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(j) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

(j)"retailer" means a dealer in any one or all of the specified foodstuffs, who is not a wholesaler;