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[Cites 0, Cited by 7] [Entire Act]

State of West Bengal - Section

Section 8 in The West Bengal State Election Commission Act, 1994.

8. Fixing date and time for poll.

- The State Government shall, in consultation with the Commission, notification, fix the date or dates on which, and the hours during which, the poll will be taken:Provided that the poll on any day shall continue for a period of not less than eight hours without interruption.