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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(5)(i) in The Maharashtra Entertainments Duty Act, 1923

(i)the date on which an amusement park is opened to the public for admission shall be deemed to be the date of commencement of the amusement park;