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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(9) in Rajasthan Agricultural University Act, 1962

(9)The Vice-Chancellor shall be responsible for close co-ordination and integration of teaching, research and [other] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.] work and shall exercise such other powers as may be prescribed.