Delhi High Court - Orders
Pr Commissioner Of Income Tax vs M/S Rose Wood Buildwell P. Ltd on 15 September, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 143/2021
PR COMMISSIONER OF INCOME TAX ..... Appellant
Through: Mr.Zoheb Hossain, Sr. Standing
Counsel with Mr.Vipul Agarwal &
Mr.Parth Semwal, Jr. Standing
Counsel for Income Tax Department.
versus
M/S ROSE WOOD BUILDWELL P. LTD ..... Respondent
Through: Nemo.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.09.2021 The petition has been heard by way of video conferencing. Mr.Zoheb Hossain, learned counsel for the Revenue is directed to place on record a copy of the judgment titled The Commissioner of Income Tax-II vs. M/s. Jansampark Advertising and Marketing (P) Ltd., (2015) 375 ITR 373 within two working days.
List on 11th October, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 15, 2021/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:15.09.2021 21:27:16