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Bombay High Court

Sunanda Sahatragun Ingale vs The State Of Maharashtra And Ors on 14 February, 2020

Bench: Sunil P. Deshmukh, B.U. Debadwar

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD


                         WRIT PETITION NO. 10036 OF 2010

                        SUNANDA SAHATRUGAN INGALE
                                  VERSUS
                   THE STATE OF MAHARASHTRA AND OTHERS

                                     ...
                 Ms. Surekha Mahajan, Advocate for petitioner
                Mr. A.V. Deshmukh, AGP for respondent - State
                                     ...

                                    CORAM : SUNIL P. DESHMUKH &
                                            B.U. DEBADWAR, JJ.
                                    DATE : 14-02-2020

ORDER :

1. To be listed in final hearing category on 12th March, 2020.




       [ B.U. DEBADWAR ]                                  [ SUNIL P. DESHMUKH ]
              JUDGE                                               JUDGE

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