Bombay High Court
Sunanda Sahatragun Ingale vs The State Of Maharashtra And Ors on 14 February, 2020
Bench: Sunil P. Deshmukh, B.U. Debadwar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 10036 OF 2010
SUNANDA SAHATRUGAN INGALE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Ms. Surekha Mahajan, Advocate for petitioner
Mr. A.V. Deshmukh, AGP for respondent - State
...
CORAM : SUNIL P. DESHMUKH &
B.U. DEBADWAR, JJ.
DATE : 14-02-2020
ORDER :
1. To be listed in final hearing category on 12th March, 2020.
[ B.U. DEBADWAR ] [ SUNIL P. DESHMUKH ]
JUDGE JUDGE
arp/
::: Uploaded on - 15/02/2020 ::: Downloaded on - 09/06/2020 18:27:23 :::