Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(16) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003 (16)Sedatives, if necessary, shall be used to control nervous or temperamental elephants only as prescribed by the veterinary doctor.
