Himachal Pradesh High Court
Sh. Hira Singh vs . Sh. Rajesh. on 21 January, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Sh. Hira Singh vs. Sh. Rajesh.
Criminal Revision No.351 of 2021 .
21.1.2022 Present: Mr. I.N. Mehta, Advocate, for the petitioner.
Dasti notices issued to the respondent are still awaited. Be awaited for further three weeks. Order dated 24.12.2021, has not been complied with. Be positively complied with, within three weeks.
List on 15.03.2022.
(Satyen Vaidya)
r Vacation Judge
21st January, 2022
(reena)
::: Downloaded on - 24/12/2022 08:58:46 :::CIS