Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2)(xiii) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(xiii)any other class or category of persons whom the Government may, by order, specifically exclude from the operation of all or any of the provisions contained in these rules.