Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 33 in Rajasthan Factories Rules, 1951 33. [x x x] [Omitted by No. 4, dated 8.1.1991 [25-6-92].]Rules 34 to 39 prescribed under sub-section (4) of section 18.
