Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 14 in The Punjab Dramatic Performances Act, 1964 14. Repeal of Central Act XIX of 1876. - The Dramatic Performances Act, 1876 (Central Act XIX of 1876), in so far as it applies to the State of Punjab is hereby repealed.
