Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 414] [Entire Act] State of Jharkhand - Subsection Section 414(3) in Jharkhand Municipal Act, 2011 (3)Any land taken possession under this section shall be deemed to be part of the public street and shall be vested in the municipality.
