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State of Punjab - Section

Section 7 in Punjab Reservation for the Offices of Sarpanches of Gram Panchayats and Chairmen and Vice-Chairmen of Panchayat Samitis and Zila Parishads Rules, 1994

7. Bar on reservation.

- If as a result of the rotation as per rule 6 a particular office remains reserved during two consecutive elections, the same will as far as possible, be kept for general category candidate for the third election by shifting the point to the next lower point which as a result of the rotation, is likely to be kept for general category candidate. In such a situation, such a lower point will be deemed to have been reserved.