Patna High Court - Orders
Triloki Nath Dubey vs Sri Dashrath Ram & Ors on 14 May, 2014
Author: Navaniti Prasad Singh
Bench: Navaniti Prasad Singh
Patna High Court MJC No.5556 of 2011 (2) dt.14-05-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.5556 of 2011
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Triloki Nath Dubey S/O Sri Kedar Dubey Resident Of Village Trikulwa,
P.S. Choutabha District West Champaran, At Present Assistant Teacher Sri
Chandi Sanskrit Uchha Vidyalaya, Harpur, Distt. West Champaran.
.... .... Petitioner/s
Versus
1. Sri Dashrath Ram S/O Not Known Special Director Cum and Incharge
Chairman, Bihar Sanskrit Shiksha Board, Patna.
2. Sri Shyamanand Choudhary S/O Not Known Secretary, Bihar Sanskrit
Shiksha Board, Patna.
3. Sri Rajeshwar Sharma S/O Not Known Working as Incharge Headmaster,
Sri Chandi Sanskrit Uchha Vidyalaya, Harpur, Distt. West Champaran.
4. The State Of Bihar through Principal Secretary Human Resources Govt.
Of Biahr, Patna.
.... .... Respondent/s
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CORAM: HON'BLE MR JUSTICE NAVANITI PRASAD SINGH
ORAL ORDER
2 14-05-2014Shri Tara Nath Jha, learned counsel for the petitioner seeks leave to withdraw this application. Leave is granted.
This application is dismissed as withdrawn.
M.E.H./- (Navaniti Prasad Singh, J)