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Patna High Court - Orders

Triloki Nath Dubey vs Sri Dashrath Ram & Ors on 14 May, 2014

Author: Navaniti Prasad Singh

Bench: Navaniti Prasad Singh

           Patna High Court MJC No.5556 of 2011 (2) dt.14-05-2014




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Jurisdiction Case No.5556 of 2011
                       ======================================================
                       Triloki Nath Dubey S/O Sri Kedar Dubey Resident Of Village Trikulwa,
                       P.S. Choutabha District West Champaran, At Present Assistant Teacher Sri
                       Chandi Sanskrit Uchha Vidyalaya, Harpur, Distt. West Champaran.

                                                                           .... ....   Petitioner/s
                                                        Versus
                       1. Sri Dashrath Ram S/O Not Known Special Director Cum and Incharge
                       Chairman, Bihar Sanskrit Shiksha Board, Patna.
                       2. Sri Shyamanand Choudhary S/O Not Known Secretary, Bihar Sanskrit
                       Shiksha Board, Patna.
                       3. Sri Rajeshwar Sharma S/O Not Known Working as Incharge Headmaster,
                       Sri Chandi Sanskrit Uchha Vidyalaya, Harpur, Distt. West Champaran.
                       4. The State Of Bihar through Principal Secretary Human Resources Govt.
                       Of Biahr, Patna.

                                                              .... .... Respondent/s
                       ======================================================
                       CORAM: HON'BLE MR JUSTICE NAVANITI PRASAD SINGH

                                                        ORAL ORDER

2    14-05-2014

Shri Tara Nath Jha, learned counsel for the petitioner seeks leave to withdraw this application. Leave is granted.

This application is dismissed as withdrawn.

M.E.H./-                                         (Navaniti Prasad Singh, J)