State Consumer Disputes Redressal Commission
T.S. Subramanian vs N.K. Srinivasan on 19 June, 2015
Daily Order BEFORE THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, CHENNAI BEFORE THIRU.J.JAYARAM PRESIDING JUDICIAL MEMBER
TMT. P. BAKIYAVATHI MEMBER F.A. 307/2012 [Against the Order in CC 91/2017 dated 11.1.2011 on the file of the DCDRF, Cuddalur] Dated this the 19th day of JUNE 2015 T.S.Subramanian S/o T.K.Srinivasan No.54-A/B, Ramadoss Street Pudupalayam Cuddalore 607 001 Cuddalore District ..Appellant/complainant Vs Dr.N.K.Srinivasan, (Father's name not known to the Appellant) No.19, Appavu Mudaliar, Pudupalayam Cuddalore 607 001 Cuddalore District ..Respondent/opp.party Counsel for Appellant/complainant : M/s D.Baskar Counsel for Respondent/opp.party : M/s Senthilsamy THIRU.J.JAYARAM, PRESIDING JUDICIAL MEMBER Appellant called absent. No representation for appellant. Inspite of specific adjournment given for appearance of the appellant, today also appellant has not appeared. This appeal is pending for arguments from October 2014. The complaint is of the year 2007. The appeal is of the year 2012. But the appellant had not taken any steps to conduct the case, thereby showing that the appellant is not interested in prosecuting the case. Therefore no useful purpose will be served in keeping the appeal on file. Hence the appeal is dismissed for default.
Sd/- Sd/- P.BAKIYAVATHI J.JAYARAM MEMBER PRESIDING JUDICIAL MEMBER