Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

State Consumer Disputes Redressal Commission

T.S. Subramanian vs N.K. Srinivasan on 19 June, 2015

  	 Daily Order 	   

BEFORE THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION, CHENNAI

 

             BEFORE         THIRU.J.JAYARAM                   PRESIDING  JUDICIAL MEMBER

                                       TMT. P. BAKIYAVATHI                                                         MEMBER                                                                                             F.A. 307/2012 [Against the Order in  CC 91/2017 dated 11.1.2011 on the file of the DCDRF, Cuddalur] Dated this the 19th day of JUNE 2015   T.S.Subramanian S/o T.K.Srinivasan No.54-A/B, Ramadoss Street Pudupalayam Cuddalore 607 001 Cuddalore District                                                                             ..Appellant/complainant                                         Vs Dr.N.K.Srinivasan, (Father's name not known to the Appellant) No.19, Appavu Mudaliar, Pudupalayam Cuddalore 607 001 Cuddalore District                                                                             ..Respondent/opp.party   Counsel for Appellant/complainant              : M/s D.Baskar Counsel for Respondent/opp.party              : M/s Senthilsamy   THIRU.J.JAYARAM, PRESIDING  JUDICIAL MEMBER         Appellant called absent. No representation for appellant. Inspite of specific adjournment given for appearance of the appellant, today also appellant has not appeared. This appeal is pending for arguments from October 2014. The complaint is of the year 2007. The appeal is of the year 2012. But the appellant had not taken any steps to conduct the case, thereby showing that the appellant is not interested in prosecuting the case. Therefore no useful purpose will be served in keeping the appeal on file. Hence the appeal is dismissed for default.

             Sd/-                                                                                    Sd/-                            

 

  P.BAKIYAVATHI                                                              J.JAYARAM

 

  MEMBER                                                      PRESIDING JUDICIAL MEMBER