Andhra Pradesh High Court - Amravati
Kilarapu Srinivasa Rao vs Sri. Shashibhushan Kumar, Ias on 12 November, 2024
(SHOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAN -
. (ORIGINAL JURISDICTION)
TUESDAY, THE TWELFTH DAY OF NOVEMBER,
TW THOUSAND AND TWENTY FOUR
-PRESENT:
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMNMAGADDA
CONTEMPT CASE NO: 2668 OF 2024
Botweer
i
Nigrapu Srinivasa Rao, S/o. Reddymrna, Age about 48 years, Oce:
Contactor, Ria. DNo. S1-77, Pamarru, Pamarru Mancal, NUTR. District,
oreviously Kristina District.
wee
on
» Petitioner
AND
Sf. Shashibhushan Kumar, JAS, Frncipal Secretary to Government
igation and CAD Water Resources Department, Secretariat Buildings,
AP, Secretarial, Velagapudi, Amaravathi, Guntur (istrict.
or. S. OW Rao, LAS, District Collector (nigatian Wing), Viayawada,
NUTR, District, previously Krishna District.
ar Narayan Reddy, Engineerin-Chief, Minar and Major frigation
Depariment Government of Andhra Pradesh, inigation Bhavan,
Vilayawada, Krishna District.
Sf TL. Prasad Sabu, Superintending Engineer, Superintending
mnigineer irrigation and Water Resources Department, ligation Circie
Office Vilayawada, Krishna District. |
si. PVR. Krishna Rao, Executive Engineer, Water Resources
department, KCC. Division, Viiayawada, NUTR. District, Previusly
Krishna District.
sr. Shashibhushan Rurnar, LAS. Commissioner, Commarea
Daveloprnent Authority (OAD) Weiter Resources Ognariment,
ak
Government of Andhra Pradesh, Viiayawacda, NTR. District, greviously
Krishna District.
Sri Shamsher Singh Rawat, LAS, Frinsinal Secretary, Finance
g ? : : Fe
oon
a
Deparment, Secretariat Bitidings Velagapudi, Amaravai, Guntur
District
8. Sri GSail Prasad, | A S, Snecial Frinciosl Secretary fo Gavernment
irrigation and CAD Water Resources Department, Secretariat Buildings,
ABSENT Velagagud!, Amaravell, Guntur District
8. DK Balai, LAS, District Collector (rrigatian Wing), Krishna District
Chilakalapud? At Machiipainam.
10. Sd M\venkafeswara Rao, Enginesrin-Chief Minor and Majar irrigation
Denariment, Government of Andhra Pradesh Inigation Bhavan
Vilayawada, Krishna District.
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i.Sri PiGengaiah, Superintending Engineer Supernnmtending Engineer
rrigation and Welter Resources Department, Irrigation Circle Office
Viiayawada, Krishna District.
{2 Sr Ravi Kiran Ravele, Executive Engineer, Water Resources
Depariment, KO Divi TOR District.
YS. Sri GSal Prasad, LAS. "Commissioner. Command Cevelonment
Authority (CAD) Water Resources Depariment, Government of Anchra
A
My
Pradesh, Vilayawada, N TR District previously Krishna Dis
14.8 Peeyush Kumar, LAS, Principal Secretary, Finance Depariment,
Secretariat Buildings, Velaganudi, Amaravall, Guntur District
{RR Nos § to 14 are impleaded as per Court Order dated 12 17 2024
vide | A No 7 of 2024 in CO No 288 SG of 2024}
. Respondents/Contemnors
WHEREAS the Peitioner has presented under Sections 10 to 12 of ihe Contempt of Courts Act 1974, abave case through his counsel Mr. Pamarihi Kameswara Rao, praying thet this Horble High Court may be pleased to punish the respondents herein for wilfully and deliberately violating the orders in W.P.No. 17587 of 2023, dated 18.12. 2023) WHEREAS the said case coming on for arders as fo admission on this day and whereas the sigh ¢ Court, upon perusing the affidavit fled therein and upon hearing the arguments of Mr. Parnarthi Rarneswara Rao, Advocate for the Petitioners, directed issuance of Notices ta the respondent Nos.8 fo 14 returnable in four (4) weeks, fo show cause as fo why in the circumstances siaied in the affidavit fled In support thereof, the sald case should not be admitted, You wiz:
7. Sri G.Sai Prasad, | A S, Special Principal Secretary to Gaverment irigation and CAD Water Resources Deparimen!, Secretarial Buldings, AP Secretarial, Velagapuch, Amaravall, Guriur District.
&. Sn DUK Balan, LAS, District Collectar Urigation Wing), Krishna Dis Chilgkalagucl At Machiipainam.
3. Sri M Venkateswara Rao, Enginger-In-Chief Minor and Major irrigation Desariment, Government of Andhra Pradesh frigation Bhavan Vileyawada, Krishna District
4. Sr PF Gangaish, Superintending Engineer Superintending Engine irigation and Water Resources Deparment, Irigation Circle Office Vilayawada, Krishna District.
sr Revi Kiran Ravella, Executive Engineer, Weler Resources 6F Department, KC Division, Vilayawada, NOT R Olstrict.
8. Sf G Sai Prasad, LAS, Commissioner, Canmnand Development Authority (CAD) Water Resources Department, Government of Andhra Fradesh, Visyawada, N TR District previously Krishna District
7. Sri Peayush Kumar, LAS, Principal Secretary, Finance Department, Secretarial Butidings, Velagapudi, Amaravatl, Guntur Disirical be and hereby are directed to show cause, as to why this canternpl case should nat be admitted, aithear appearing In persen or through Advacale duly "yy ingtructed an 16.12.2024, fo which date the case stands posted for hearing, falling wherein the said case will be heard and determined ax- parte. SD). E. KAMESWARA RAO JOINT REGISTRAR PYRUE COPY)
-SECTIO ON OFFICER Ts, me oso tases
1. The [istrict Judge, Guntur, Guntur District (By SPECIAL MESSENGER in duplicate giong with a copy of petition and affidavit fo serve on Respondent Nos. 8 and f4 and fo refurn fo this Court before WAZLOSd
2. "The Cistict Judge, Machilipatnam, Krishna DistricliBy RPAD in duplicate along with a capy of petition and affidavit to serve on "
Respondent No.9 and to return fo this Court before 16.19.2024)
3. The Moefropalitan Session Judge, Vieyawada, Krishna Oistrich (By SPECIAL MESSENGER in dupficate along with a copy of petition and aflidavil to serve on Respondent Nas.1O to 18 and to return to this Court before 16.12 2024)
4. Sri G.Sai Prasad, | A S, Spec ial Principal Secretary to Government irrigation and CAD Water Resources Department, Secretariat Bullci INGS, A.P Secretarial, Velagaoudl, Amaravati, Guntur District. S On DUK Balai, LAS, mistrict Collector dirigation Wing}, Krishna Dis stateless At Machilipatnam. (by RAD - along with a copy of petition andafidavi} S. Sr M Venkateswara Rao, Engineer-in-Chief Minor and Maior irrigation Deparment, Government of Andhra Fradesh figation Bhavan Viiavawada, Krishna District ?. Sn PuGangalah, Superintending Engineer Superintendi ig Engineer imigation and Welter Resources Denariment, tie Gicie Office Vilayawada, Krishna District.
40, PSD Sr Ray! Kiran Ravella, Executive Engineer, Water Resources ' g :
Department, KC Division, Viiayawada, N TR District, oS Gai Frasad, 14.8, Commissioner, Command Develooment Autharity (CAD) Water Resouress Depariment, Government of Andhra Praciesh, Viiayawacda, N TR District previously Krishna District. ati Peeyush Kumar, LAS, Princinal Secretary, Finance Depariment, secrelarial Buildings, Velagapuci, Ameravat, Guntur Dystrict. (Addressee Nos. 4, 6 fo 10 by SPECIAL MESSENGER - along with a copy of petition and affidavit} }, One spare copy.
NIGH COURT NY DATED 2/4 W224 NOTE: LIST THE MATTER ON 16.12.2024 NOTICE BEFORE ADMISSION CC.No2888 of 2024