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Madhya Pradesh High Court

Mahesh Garg vs The State Of Madhya Pradesh on 7 January, 2020

Author: S.C.Sharma

Bench: S.C.Sharma

1 WP-17464-2017 The High Court Of Madhya Pradesh WP-17464-2017 (MAHESH GARG Vs THE STATE OF MADHYA PRADESH AND OTHERS) 19 Indore, Dated : 07-01-2020 Parties through their counsel. Shri Vinay Gandhi, learned Government Advocate for the State prays for two weeks time to file the progress report.

He is permitted to do so.

List on 04.02.2020.




                         (S.C.SHARMA)                                     (SHAILENDRA SHUKLA)
                             JUDGE                                                  JUDGE


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Digitally signed by Geeta Pramod
Date: 07/01/2020 18:17:56