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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(j) in The Maharashtra Medical Practitioners (Registration) Rules, 1961

(j)if the name of the practitioner was removed from the register [* * * * *] [Deleted by G.N. dated 7-8-1981.] and subsequently reentered therein, the date on which the name was so re-entered.