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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Chattisgarh - Subsection

Section 66(1)(w) in The Chhattisgarh Municipal Corporation Act, 1956

(w)printing and publishing such annual reports and returns on the administration of the Corporation as the Government may by general or special order, require the Corporation to submit;