Section 11(1) in The Standard of Weights and Measures (Approval of Models) Rules, 1987
(1)The certificate of approval shall also contain the following information, namely:-(a)the number of the certificate;(b)a brief description of the model;(c)the mark assigned to the approved model;(d)the category of the weight or measure;(e)a brief statement of the results of the tests;(f)the special conditions, if any, to be complied with for the manufacture, verification and use of weights or measures conforming to the model;(g)[ the place or places where the verification seal or stamp or both may be affixed.] [ Inserted by G.S.R. 492(E), dated 24-5-2000 (w.e.f. 8-8-2000).]
