Section 2(14)(b) in Andhra Pradesh Excise Act, 1968

[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

(b)to take out of the State otherwise than from a Customs station as defined in Section 2 of the Customs Act, 1962 (Central Act 52 of 1962).

Legal Document View