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[Cites 0, Cited by 0] [Section 168(2)] [Section 168] [Entire Act]

State of Rajasthan - Subsection

Section 168(2)(c) in Rajasthan Civil Services (Pension) Rules, 1996

(c)any case which pertains to the authorisation of pension to a Government servant who had retired before the commencement of these rules and is pending before such commencement shall be disposed of in accordance with the provisions of old rule as if these rules had not been made;