Section 8A(2)(iii) in The Seeds Act, 1966

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Union of India - Subsection

Section 8A(2)(iii) in The Seeds Act, 1966

(iii)three members, to be nominated by the Central Government from out of the persons employed by the Agricultural Universities as Directors of Research;

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Union of India - Subsection

Section 8A(2)(iii) in The Seeds Act, 1966