Calcutta High Court
Commissioner Of Customs (Airport & ... vs M/S. Advent Shipping Agency on 10 May, 2023
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
OD - 1
CUSTA/4/2023
IA NO. GA/2/2023
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
ORIGINAL SIDE
COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION) KOLKATA
Versus
M/S. ADVENT SHIPPING AGENCY
............
BEFORE:
The Hon'ble T.S. SIVAGNANAM ACTING CHIEF JUSTICE AND The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA Date : 10th May, 2023.
Appearance :
Mr. Vipul Kundalia, Adv. Ms. Manasi Mukherjee, Adv.
Mr. Anurag Roy, Adv.
Ms. Aditi Singhania, Adv.
...for appellant Mr. Asok Bhowmick, Adv.
...for respondent The Court : The learned Advocate appearing for the appellant is granted leave to file a compilation consisting of all material documents.
List this matter on 5th June, 2023.
(T.S. SIVAGNANAM) ACTING CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.) pkd/GH.