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Calcutta High Court

Commissioner Of Customs (Airport & ... vs M/S. Advent Shipping Agency on 10 May, 2023

Author: Hiranmay Bhattacharyya

Bench: Hiranmay Bhattacharyya

OD - 1
                                    CUSTA/4/2023
                                  IA NO. GA/2/2023

                         IN THE HIGH COURT AT CALCUTTA
                              SPECIAL JURISDICTION
                                  ORIGINAL SIDE


     COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION) KOLKATA
                               Versus
                    M/S. ADVENT SHIPPING AGENCY
                              ............

BEFORE:

The Hon'ble T.S. SIVAGNANAM ACTING CHIEF JUSTICE AND The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA Date : 10th May, 2023.
Appearance :
Mr. Vipul Kundalia, Adv. Ms. Manasi Mukherjee, Adv.
Mr. Anurag Roy, Adv.
Ms. Aditi Singhania, Adv.
...for appellant Mr. Asok Bhowmick, Adv.
...for respondent The Court : The learned Advocate appearing for the appellant is granted leave to file a compilation consisting of all material documents.
List this matter on 5th June, 2023.
(T.S. SIVAGNANAM) ACTING CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.) pkd/GH.