Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Rajasthan - Subsection Section 98(3) in Rajasthan Civil Services (Pension) Rules, 1996 (3)If the payment is desired in another circle of accounting unit, Form 18 shall be sent in duplicate to the Director Pension.
