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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(4) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(4)The Commission may, at any stage, if it considers necessary, direct the Licensee under this Regulation to apply for licence and consider the grant or refusal of licence in accordance with other Regulations under this Chapter.