Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Co-Operative Societies (Special Provisions) Rules, 2003 1. Short title : - These rules may be called the 'Andhra Pradesh Co-operative Societies (Special Provisions) Rules, 2003.
