Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 6 in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968 6. Fixation of price. - The hire-purchase price or the disposal price, as the case may be, shall be such price, as may be determined by the Authority.
