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Union of India - Section

Section 7 in The Sailing Vessels (Members Of Crew) Rules, 1967

7. Appeals.

- Any person aggrieved by the decision of the Issuing Authority-
(a)refusing him a permit or an identity card,
(b)granting him a permit or an identity card for a period of less than one year.
(c)refusing to renew his permit or identity card or renewing his permit or identity card for a period of less than one year,
(d)suspending or cancelling his permit or identity card, may within thirty days of the receipt by him of the reasons for such duration appeal in writing to the Director-General.