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State of Haryana - Section

Section 42 in Haryana Panchayati Raj Election Rules, 1994

42. Arrangement of polling station.

- Each polling station shall be furnished with one or more compartment (referred to in these rules as a "polling compartment") in which voters can, one after another, cast their votes screened from observation, and no voter shall be allowed to enter such polling compartment when another voter is inside the same for the purpose of recording his vote.