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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(6) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(6)Every service provider who is recognized and registered under this Section shall be under an obligation to maintain the requisite standard and follow the norms of trade specified under the scheme framed and published under Section 3.