Section 19(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
(2)At each parade held under the preceding clause, the Superintendent shall satisfy himself :(a)that every prisoner is properly classified as provided in the rules in that behalf;(b)that every prisoner is provided with proper clothing and bedding as provided in the rules in that behalf ;(c)that every prisoner is clean both in person and clothing ;(d)that the provisions of the remission rules are understood by the prisoners, and that each prisoner knows the extent of remission (if any) thereunder which he has earned ; and(e)Generally that the rules and orders applicable to prisoners are being duly carried out; and(f)the prisoners avail free legal aid where admissible.
