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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1) in Damodaram Sanjivayya National Law University Act, 2008

(1)The Finance Committee shall consist of the following members:-
(i)Vice-Chancellor;
(ii)Registrar;
(iii)Two members to be nominated by the Executive Council from among its members.