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State of Rajasthan - Section

Section 61 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

61. Strength.

- The strength of the Market Committee shall be such as may be fixed by it with the prior approval of the [Director] [Substituted by Notification No. F. 10(28) Agriculture/Group-II/78, dated 7.6.1980-Rajasthan Gazette, Extraordinary, Part IV-C, dated 7.6.1980, p. 85, dated 7.6.1980.] from time to time.