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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(3)The Collector shall refuse to grant permission to cut the specified tree(s) if it is not expedient to do so in public interest or from the standpoint of principles of forestry.