Supreme Court - Daily Orders
Jagmal And Ors. vs State Of Haryana And Ors. on 7 April, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.38 + 52 COURT NO.9 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No....../2017
CC No.7031/2017
(Arising out of impugned final judgment and order dated 27/05/2016
in RFA No.9731/2014 passed by the High Court Of Punjab & Haryana At
Chandigarh)
JAGMAL & ORS Petitioner(s)
VERSUS
STATE OF HARYANA & ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
With SLP(C) No.9936/2017 (With office report)
SLP(C) No........./2017 CC No.7141/2017 (With appln.(s) for c/delay
in filing SLP and office report)
SLP(C) Nos.10154-10155/2017 (With appln.(s) for c/delay in filing
SLP and office report)
Date : 07/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Rajat Sharma, Adv.
Mr. M.L. Sharma, Adv.
Mr. Subhasish Bhowmick,Adv.
Mr. Gagan Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.2707/2017 @ CC No.1597/2017.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.04.08 11:37:41 ISTReason: (Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master