Section 2(1)(x) in The Orissa Agricultural Produce Markets Act, 1956

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(x)"Municipality" includes a Notified Area [* * *] [Omitted vide Act No. 27 of 1984, Section 2 (i) (g).];

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