Calcutta High Court
Shree Laxmi Iron & Steel Works Pvt.Ltd vs Research Designs & Standard ... on 16 January, 2018
Author: Shivakant Prasad
Bench: Jyotirmay Bhattacharya, Shivakant Prasad
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 392 of 2016
GA 3396 of 2016
CS 360 of 2012
SHREE LAXMI IRON & STEEL WORKS PVT.LTD.
VERSUS
RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO) & ORS.
GA 662 of 2017
APO 510 of 2017
GA 1583 of 2017
CS 417 of 2012
GA 2515 of 2017
SURYA ALLOY INDUSTRIES LIMITED
VERSUS
UNION OF INDIA & ORS.
CC 9 of 2017
SURYA ALLOY INDUSTRIES LIMITED
VERSUS
P. K. SRIVASTAVA, DIRECTOR GENERAL,
RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)
CC 18 of 2017
SHREE LAXMI IRON & STEEL WORKS PVT.LTD.
VERSUS
THE RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE JYOTIRMAY BHATTACHARYA
The Hon'ble JUSTICE SHIVAKANT PRASAD Date : 16th January, 2018.
Mr. Jayanta Kr. Mitra, Sr. Adv.
Mr. Debnath Ghosh, Adv.
Mr. Avijit Dey, Adv.
...for the appellant Mr. J. Chowdhury, Adv.
Mr. C. Gupta, Adv.
Mr. A. Basu, Adv.
Mr. D. R. Basu, Adv.
..for RITES Ltd.
Mr. L. K. Chatterjee, Adv.
Ms. Aparna Banerjee, Adv.
.. for RDSO.
Mr. Abhishek Singh, Adv.
..for petitioner in Item nos. 4 & 5. The Court : The report of the learned Special Officer dated 9th November, 2017, which was submitted before this Court in sealed cover, is taken out. Let such report be kept with the record.
Let copies of the report including the DVD of video recording, which is a part of the report, be circulated amongst the learned advocates of the respective parties by the Registry by tomorrow.
Let these matters be listed on 1st February, 2018 under the same heading. If the parties so desire, they may take exception to the report in the meantime. The learned advocates on record of the respective parties are directed to collect the report from the Registrar (Listing) of this Court.
(JYOTIRMAY BHATTACHARYA, ACJ.) (SHIVAKANT PRASAD, J.) sm