Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(4) in Rajasthan Panchayati Raj Rules, 1996 (4)A copy of the notice of every meting shall also be affixed on the Notice Board of the office of the concerned Panchayati Raj Institution.
